Himachal Pradesh High Court
Devi Saran & Ors vs Roop Ram & Ors on 16 December, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Devi Saran & Ors Vs Roop Ram & Ors RSA No.612 of 2009 .
16.12.2022 Present: Mr. Praneet Gupta, Advocate vice Mr. Janesh Gupta, Advocate, for the appellants. Mr. Vishal Kaushal, Advocate, vice Mr. Suneet Goel, Advocate, for the respondents.
Learned vice counsel for the appellants submits that appellants No.1 and 4 have died. He prays for and is allowed two weeks' time to take the requisite steps in this regard.
List the matter after two weeks.
Jyotsna Rewal Dua Judge December 16, 2022 (R.Atal) ::: Downloaded on - 16/12/2022 20:39:57 :::CIS