Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(2) in The Orissa Forest Rest House Occupation Rules, 1983 (2)All persons occupying Rest House must make their own arrangements for obtaining water, fuel and supplies. The Chowkidar is not to be employed for the purpose.
