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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(2) in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(2)After getting the allotment letter, the candidate shall have to produce for verification, the original certificates and testimonials attached with the registration form, at the Help Centre, within time-limit as may be specified by the Admission Committee.