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State of Bihar - Section

Section 20 in The Bihar Minimum Wages Rules, 1951

20. Mode of computation of the cash value of wages.

- The wholesale prices at the nearest market, to be selected by the Inspector if there are more than one such market, shall be taken into account in computing in each value of wages paid in kind and of essential commodities supplied at concession rates. This computation shall be made in accordance with such directions as may be issued by the State Government from time to time.