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Madhya Pradesh High Court

Phoolbai Parihar vs The State Of Madhya Pradesh on 3 January, 2022

Author: Rajeev Kumar Shrivastava

Bench: Rajeev Kumar Shrivastava

1 CRA-7349-2021 The High Court Of Madhya Pradesh CRA No. 7349 of 2021 (PHOOLBAI PARIHAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Gwalior, Dated : 03-01-2022 List this case along-with Cr.A.No.7495/2021.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE Monika MONIKA SHARMA 2022.01.04 10:39:11 +05'30'