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State of Mizoram - Section

Section 56 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

56. Questions regarding controversy with higher authorities.

- In matters which are or have been the subject of controversy between the Mizoram Government and the District Council no question shall be asked except as to matters of fact and the answer shall be contained to a statement of facts.