Section 39(1)(a) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(1)(a) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(a)The following leave may be sanctioned to an employee:-

(i)Casual leave

(ii)Earned leave

(iii)Medical leave

(iv)Study leave

(v)Maternity leave