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[Cites 0, Cited by 1] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(2) in The Constitution of Jammu and Kashmir

(2)The [Governor] [Substituted for 'Sadar-i-Riyasat' by the Constitution of Jammu and Kashmir (Sixth Amendment) Act, 1965.] may, by writing under his hand addressed to the President, resign his office.