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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(f) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(f)[ "Control period or review period" means the respective periods during which the norms for determination of tariff as specified or fixed under these Regulations from time to time shall remain valid;] [Substituted by Notification No. No. HPERC/428, dated 28.1.2019.]