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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(3) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(3)The Seed Analyst shall deliver in Form VII, a copy of the report of the result of analysis to the seed inspector as specified in sub-section (2) of Section 10 of the Ordinance.