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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in Orissa Secretariat Private Secretaries Service Rules, 1997

(2)The Commission shall consider the list alongwith the records received from the Home Department under Sub-rule (1) and may concur in the list unless it considers any change necessary :