Section 12(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961
(2)The general illumination in areas on the dock where dock workers have to pass shall be at least 5 lux (0.5 ft. candle) and at places where dock workers are employed, the illumination shall be at least 20 lux (2 ft. candles), without prejudice to the provision of any additional illumination needed at particularly dangerous places.
