Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(9)] [Section 31] [Entire Act] State of Rajasthan - Subsection Section 31(9)(c) in The Rajasthan Subordinate Accounts Service Rules, 1963 (c)In case (a) and (b) are the same then the persons born earlier should rank senior.