Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

(2)Senior Investigator.-By promotion from amongst substantively appointed Investigator-cwm-Enumerator who have completed five years service as such on the first day of the year of recruitment.