Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Punjab - Subsection Section 118(ii) in The Punjab Capital (Development and Regulation) Building Rules, 1952 (ii)For buildings with minimum height of 15 mtrs., the Chandigarh Fire Prevention and Fire Safety Rules, 1991, shall also be applicable.]
