Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(b) in The Tamil Nadu Advocates' Clerks Welfare Fund Rules, 2000 (b)to prepare annual administrative report and statement of the account on or after 31st December of each year and forward the same to the Bar Council.
