Section 7 in The Tamil Nadu Advocates' Clerks Welfare Fund Rules, 2000
7. Functions of the Committee.
- The Committee shall exercise all such powers as may be necessary for carrying out the purposes of the Act and such powers may include-(a)to provide for annual inspection of the office;(b)to prepare annual administrative report and statement of the account on or after 31st December of each year and forward the same to the Bar Council.
