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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(d) in Central Electricity Authority (Installation and Operation of Meters) Regulations, 2006

(d)`Active Power' means the electrical power, being the product of root mean square (rms) voltage, root mean square (rms) current and cosine of the phase angle between the voltage and current vectors and measured in units of `Watt' (W) or in standard multiples thereof;