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[Cites 0, Cited by 0] [Section 4(11)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(11)(a) in The Burdwan University Act, 1981.

(a)shall have pursued an approved course of study in the University or in an affiliated, constituent or professional college or University Library unless exempted therefrom in the manner prescribed and shall have passed prescribed examinations of the University, or