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State of Madhya Pradesh - Section

Section 24 in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

24. Operation and Maintenance (O & M) Expenses.

(1)Normative O&M expenses for the first year of operation shall be 1% of the capital cost per MW.
(2)Normative O&M expenses allowed under these Regulations shall be escalated at the rate of 5.72% per annum over the useful life to compute the levelised tariff.