Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Telangana - Subsection Section 28(2) in Telangana Universities Act, 1991 (2)The Board shall be the principal planning and reviewing body and it shall also arrange for periodical, monitoring of the developmental programmes and of teaching and research in the University.
