Madhya Pradesh High Court
Vimal Kumar vs Parimal Kumar on 28 August, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 2413 of 2021 (VIMAL KUMAR AND OTHERS Vs PARIMAL KUMAR) Dated : 28-08-2023 Shri Vitthal Rao Jumre - Advocate for the petitioner.
At the request of learned counsel for the petitioner, list in the week commencing 25.09.2023.
I.R., if any, to continue till the next date of listing.
(MANINDER S. BHATTI) JUDGE sp Signature Not Verified Signed by: SAVITRI PATEL Signing time: 8/29/2023 2:20:49 PM