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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Goa - Subsection

Section 95(1)(e) in The Goa, Daman And Diu Land Revenue Code, 1968

(e)the nature and extent of the respective interests of such persons and the conditions or liabilities, if any, attaching thereto;