Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 315] [Entire Act]

State of West Bengal - Subsection

Section 315(b) in The West Bengal Motor Vehicles Rules, 1989

(b)every motor cab on the stand shall be kept as near as possible to the kerb or near side of the stand. No motor cab shall be kept at the stand at a greater distance than 31 centimetres from the motor cab next in front or remain with its front wheels of the straight or at an angle to the sides of the stand;