Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Himachal Pradesh High Court

The Regional Ppf Commissioner vs . Ranjiv Paul And Others on 20 June, 2022

Bench: Sabina, Satyen Vaidya

The Regional PPF Commissioner vs. Ranjiv Paul and others LPA No.46 of 2021 a/w CWP No.1550 of 2022 .

LPA No.46 of 2021 20.06.2022 Present: Mr.Navlesh Verma, Advocate, for the appellant.

Mr.Amit Singh Chandel, Advocate, for respondents No.1 to 3.

Mr. Balram Sharma, ASGI, for respondent No.4/UOI.

Ms.Manju Dhatwlia, Advocate on behalf of Mr. Anshul Attri, Special Prosecutor, for respondent No.7/CBI.

CWP No.1550 of 2022 Mr. Nitish Kaith, Advocate, for the petitioners.

Mr. Navlesh Verma, Advocate, for the respondents.

List again on 27th October, 2022.

( Sabina) Acting Chief Justice ( Satyen Vaidya) Judge June 20, 2022 (vt) ::: Downloaded on - 20/06/2022 20:04:02 :::CIS