Himachal Pradesh High Court
The Regional Ppf Commissioner vs . Ranjiv Paul And Others on 20 June, 2022
Bench: Sabina, Satyen Vaidya
The Regional PPF Commissioner vs. Ranjiv Paul and others LPA No.46 of 2021 a/w CWP No.1550 of 2022 .
LPA No.46 of 2021 20.06.2022 Present: Mr.Navlesh Verma, Advocate, for the appellant.
Mr.Amit Singh Chandel, Advocate, for respondents No.1 to 3.
Mr. Balram Sharma, ASGI, for respondent No.4/UOI.
Ms.Manju Dhatwlia, Advocate on behalf of Mr. Anshul Attri, Special Prosecutor, for respondent No.7/CBI.
CWP No.1550 of 2022 Mr. Nitish Kaith, Advocate, for the petitioners.
Mr. Navlesh Verma, Advocate, for the respondents.
List again on 27th October, 2022.
( Sabina) Acting Chief Justice ( Satyen Vaidya) Judge June 20, 2022 (vt) ::: Downloaded on - 20/06/2022 20:04:02 :::CIS