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Himachal Pradesh High Court

Goverdhan Singh vs . Ramesh Dutt And Others on 14 June, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Goverdhan Singh vs. Ramesh Dutt and others .

Civil Revision No.141 of 2017 14.06.2023 Present Mr. Jeevesh Sharma, Advocate, for the petitioner.

Mr. Suneet Goel, Advocate, for the respondents.

CMP No.6788 of 2023 By way of instant application, permission has been sought by the applicant to place on record certain documents.

Learned counsel representing the non-applicants- respondents prays for and is granted three weeks' time to file reply.

List on 11.07.2023.

(Sandeep Sharma) Judge June 14, 2023 (shankar) ::: Downloaded on - 14/06/2023 20:34:37 :::CIS