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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(iii) in Jammu and Kashmir Reservation Rules, 2005

(iii)"Areas adjoining the Actual Line of Control" mean the areas declared as such vide SRO-394 dated 5-9-1981 read with notification SRO-272 dated 3-7-1982 and SRO 271 dated 22-8-1988 as amended from time to time, forming Annexure - "A" to these rules;