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State of Goa - Section

Section 33 in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

33. Arrangements for secrecy of voting.

(1)Each polling station shall contain a separate compartment in which electors shall cast their votes screened from observations.
(2)While an elector is in such compartment, no other person shall, subject to the provisions contained in rule 29 enter it but the Presiding Officer may occasionally enter it alongwith the candidates if they so desire.