Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Goa - Subsection Section 33(1) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996 (1)Each polling station shall contain a separate compartment in which electors shall cast their votes screened from observations.
