Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] Union of India - Subsection Section 45(b) in The Central Warehousing Corporation Rules, 1963 (b)an annual account of the General Fund comprising :(i)a balance sheet in Form "C";(ii)a profit and loss account in Form "D";(iii)a profit and loss appropriation accounting Form "E".]
