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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17A(iii) in A.P. Farmers Organisation Rules, 1997

(iii)to be the joint account holder along with the Chairman / President provided that, in case of difference of opinion in the matter of signing the cheques, the matter shall be placed before the Managing Committee, whose decision shall be final;