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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(1) in The M.P. Jan Shiksha Adhiniyam, 2002

(1)The State Government shall prepare, implement and support literacy programmes for adult non-literates, with participation of the community, local body, teachers, teacher educators, education facilitators, employees and the private sector.