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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(1)(b) in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964

(b)to provide facilities to enable any member of the Council (deputed by the Council in this behalf) to be present at the examinations to be held by any such institution.