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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(e) in Orissa Pani Panchayat Rules, 2003

(e)every proceeding of the Executive Committee shall be recorded in the minutes book maintained for the purpose by the person chairing the meeting,a copy of the minutes shall be sent to the authority of the next higher tier;