Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Forest Rest House Occupation Rules, 1983

(2)Divisional Forest Officers are authorised to sanction the occupation of Forest Rest Houses by non-Gazetted Officers other than of Forest Department travelling on duty temporarily for specified time and by name in each case.