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[Cites 0, Cited by 0] [Section 21(8)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(8)(d) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(d)Sufficient tables, chairs or benches shall be available for the number of dinners to be accommodated as specified in Clause (a).