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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(1)(b) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(b)fails to attend a minimum of three-fourths of the sittings of the committee in a quarter.