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[Cites 0, Cited by 0] [Section 32B(1)] [Section 32B] [Entire Act]

Union of India - Subsection

Section 32B(1)(ii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(ii)Upto forty-six centimeters vertically above the surrounding ground level and horizontally beyond forty six centimetres up to six meters on all sides of the dispenser enclosure cabinet shall be zone '2'.