Madhya Pradesh High Court
Makhan Lal vs Parmanand Mahehswari Trust Committee ... on 10 November, 2017
THE HIGH COURT OF MADHYA PRADESH SA--912-2017 (MAKHAN LAL Vs PARMANAND MAHEHSWARI TRUST COMMITTEE SAGR MOHANGAR) 4 Jabalpur, Dated : 10-11-2017 Shri Ishan Soni, learned counsel for the appellant prays for the time to inspect the record. On his request, list after two weeks. (VIVEK AGARWAL) JUDGE Sha