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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(g) in Tamil Nadu Co-operative Societies Rules, 1988

(g)"general body" or "a meeting of the general body" means in relation to a society which has provided for the constitution of a representative general body under clause (b) of sub-section (1) of section 32, such representative general body in respect of the powers exercisable by the representative general body or a meeting thereof;