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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1)(bb) in Tamil Nadu Co-operative Societies Rules, 1988

(bb)the other funds to which and the rates at which contribution from the net profits may be made under clause seventhly of sub-section (2) of section 72;