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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(1) in The Lovely Professional University Act, 2005

(1)The following shall be the Authorities of the University, namely :-
(i)the Governing Council;
(ii)the Academic Council;
(iii)the Executive Council;
(iv)the Finance Committee; and
(v)such other bodies, as may be declared by the Statute to be the Authorities of the University.