Section 33(1)(ii) in The Goa, Daman And Diu Land Revenue Code, 1968

[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

(ii)to pay such fine not exceeding the market value of the land as the Collector may, subject to rules made by the Government in this behalf, direct;

Legal Document View