Madhya Pradesh High Court
A.V.S. Traders vs Mahalaxmi Enterprises Obedullaganj on 26 April, 2022
Author: Virender Singh
Bench: Virender Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 1181 of 2022 (A.V.S. TRADERS Vs MAHALAXMI ENTERPRISES OBEDULLAGANJ) Dated : 26-04-2022 As prayed by Shri Sourabh Singh Thakur, counsel for the petitioner, list the case on 29.04.2022 to argue on the question of maintainability of the petition.
(VIRENDER SINGH) JUDGE @shish Signature Not Verified SAN Digitally signed by ASHISH KUMAR JAIN Date: 2022.04.26 17:00:26 IST