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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1)(v) in The M.P. Boilers Rules, 1969

(v)For inspection of tubes and pipes the fee shall be charged at the rate of Rs. 150/- per metric tonne or fraction thereof; Finned and studded tubes Rs. 150/- per metric tonne or a fraction thereof on the basis of raw material tube weight.