Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(iii) in The Punjab Wild Life Preservation Act, 1959 (iii)alter the number of wild birds or wild animals specified in column 5 of Schedule IV which may be kept as pets or for use as decoys.
