Section 186 in The Delhi School Education Rules, 1973
186. Term of office.
(1)Every member of the Advisory Board shall hold office for a period of three years from the date on which he is nominated by the Administrator and shall be eligible for re-nomination for a like period and shall, notwithstanding the expiry of the term of his office, continue to hold such office, until his successor is nominated by the Administrator.(2)No member of the Advisory Board shall hold office consecutive for more than two terms.
