Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(3) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010 (3)These regulations shall supersede the Indian Electricity Grid Code, 2006 which came into effect from 1.4.2006.
