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[Section 60]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 60(5) in The Greater Noida Industrial Development Area Building Regulations, 1992
| SI. No. | Use | Maximum ground coverage | Maximum FAR | Maximum height in metres |
| I. | Community Centre and Club building | 30 | 75 | 15.0 |
| II. | Fire Station | 30 | 75 | 15.0 |
| III. | Police Station | 30 | 100 | 15.0 |
| IV. | Post Office | 30 | 100 | 15.0 |
| V. | Sports and Amusement Complex | 20 | 40 | 15.0 |
| VI. | Low density sports and amusement complex | 10 | 20 | 15.0 |
| VII. | Transport building- | |||
| (a) Bus Terminal/depot | 30 | 75 | 15.0 | |
| (b) Transport Nagar | 40 | 100 | 15.0 | |
| (c) Taxi stand | 10 | 10 | 5.0 |