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[Cites 0, Cited by 0] [Section 66(8)] [Section 66] [Entire Act]

State of Madhya Pradesh - Subsection

Section 66(8)(a) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(a)if it bears any mark, other than the mark to record the vole oi writing by which the voter can be identified;